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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(3)An unsuccessful candidate who secures sixty percent of more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination:Provided that any exemption obtained by such candidate in the paper under the old rules specified in column-1 of Appendix-C shall be deemed to have been obtained in the corresponding papers specified under these rules, in column-2 of Appendix-C.