Himachal Pradesh High Court
Jagdev Singh & Anr. vs . Prithvi Raj (Deceased Through Lrs) on 8 September, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Jagdev Singh & Anr. Vs. Prithvi Raj (deceased through LRs) .
RSA No. 585/200708.09.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellants.
Mr. Atharv Sharma, Advocate, for the respondents.
Learned counsel for the appellants prays for and is granted four weeks' further time to file fresh Power of Attorney. List after four weeks.
(Chander Bhusan Barowalia) Judge 8th September, 2022 (raman) ::: Downloaded on - 09/09/2022 20:03:13 :::CIS