Tripura High Court
State Of Tripura & Ors vs Anjana Bhattacharjee & Ors on 19 March, 2019
Bench: Sanjay Karol, Arindam Lodh
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HIGH COURT OF TRIPURA
AGARTALA
W.A. No.10/2019
For Appellant(s) : Mr. D. Sharma, Addl. GA.
For Respondent(s) : Mr. H. Deb, Asstt. SG.
HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL HON'BLE MR. JUSTICE ARINDAM LODH Order 19/03/2019.
In the light of the interim order dated 16.03.2018 passed in Special Leave Petition (Civil) Diary No. 5685/2018 titled as The State of Tripura & ors. vs. Anjana Bhattacharjee & ors., we stay the operation of impugned judgment dated 07.05.2018 passed in W.P. (C) No.164 of 2018 titled as Shri Haripada Bhattacharjee vs. The State of Tripura & ors.
(ARINDAM LODH), J (SANJAY KAROL), CJ sima