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[Cites 0, Cited by 0] [Section 291] [Entire Act]

Greater Bengaluru City Corporation -

Section 291(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(4)The Ward Committee shall arrange for making use of biodegradablewastes from slaughterhouses, meat and fish markets, and fruits and vegetablemarkets in an environmentally acceptable manner.