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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(2)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ii)delegated to the [Vitta Evam Vikas Samiti] [Substituted by U.P. Act No. 9 of 1994.], by the Kshettra Panchayat under Section 80.