Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (2)In such cases, where special permit(s) have been issued under sub-rule (1) no fee shall be levied on export.
