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State of Haryana - Section

Section 16 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

16. Exemption in paying fee in certain cases. Sections 5 and 17.

(1)The Government may issue special permits in Form B for export of animals in cases like Government to Government sale/purchase, animals required by State/Central/Universities/Research Organization, where it is of the opinion that it will be in the public interest to do so.
(2)In such cases, where special permit(s) have been issued under sub-rule (1) no fee shall be levied on export.