Section 27 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
27. Prohibition against travelling of person suffering from infectious or contagious diseases and powers to remove them.
(1)No person suffering from infectious or contagious diseases as may be prescribed, shall travel by the metro railway.(2)Any person travelling in contravention of any rule made under sub-section (1) shall be liable to be removed from the metro railway.
