Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 (2)Any person travelling in contravention of any rule made under sub-section (1) shall be liable to be removed from the metro railway.
