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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(b) in Telangana State Electrical Licensing Regulations, 2018

(b)Practical and oral on the subjects specified in the prescribed syllabus.
(i)Provided that no certificate shall be issued unless a candidate passes each of Papers-I and II or Paper-I and Paper-Ill, candidates who have passed in Paper-I and Paper-II or in I and III and desire to qualify for mines installation or domestic industrial and other installation as the case may be shall be exempted from re-appearing in Paper-I.
(ii)In addition candidates intending to appear for Supervisors Examinations shall be capable of answering either in English or in Telugu or in Urdu.