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State of Telangana - Section

Section 14 in Telangana State Electrical Licensing Regulations, 2018

14. Mode of Examination.

(1)Examinations for Supervisors Certificate of Competency comprise the following:
(a)Written papers
(b)Practical and oral on the subjects specified in the prescribed syllabus.
(i)Provided that no certificate shall be issued unless a candidate passes each of Papers-I and II or Paper-I and Paper-Ill, candidates who have passed in Paper-I and Paper-II or in I and III and desire to qualify for mines installation or domestic industrial and other installation as the case may be shall be exempted from re-appearing in Paper-I.
(ii)In addition candidates intending to appear for Supervisors Examinations shall be capable of answering either in English or in Telugu or in Urdu.
(2)Examinations for Wiremen Certificates of Competency comprise the following:-
(i)Practical
(ii)Oral on the subjects specified the prescribed syllabus.