Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 37 in Rajasthan Transparency in Public Procurement Rules, 2013 37. Single part and two part bids. - A procuring entity may choose to invite bids in one part or two parts, as per the provisions of section 13.
