Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in The Central Silk Board Silkworm Seed Regulations, 2010 (3)In case of equality of votes, the Chairperson shall have a second or casting vote.Chapter - 3 Programming and planning of silkworm seed production
