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Himachal Pradesh High Court

Bihari Lal & Ors. vs . State Of H.P. & Ors. on 29 November, 2022

Bench: Sabina, Sushil Kukreja

Bihari Lal & Ors. Vs. State of H.P. & Ors.

CWPOA No. 6137/2020

29.11.2022 Present: Mr. Vinay Sharma, Advocate, for the .

petitioners.

Mr. Vikrant Chandel, Deputy Advocate General, for respondent No. 1.

None for respondents No. 2 and 3.

Admit. 

                           r              to                          ( Sabina )
                                                                        Judge

( Sushil Kukreja ) Judge 29th November, 2022 (raman) ::: Downloaded on - 29/11/2022 20:36:51 :::CIS