Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(4) in Shiv Nadar University Act, 2018 (4)The University may establish constituent colleges, regional centres, additional campuses and study centres at such places in the State as it deems fit subject to the norms of University Grants Commission and other national accreditation bodies.
