Delhi High Court - Orders
Dr. Venkatesh Vinod Yadav vs National Medical Commission And Anr on 16 September, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~21 & 22(2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9291/2021
DR. VENKATESH VINOD YADAV ..... Petitioner
Through: Mr. Manish Kumar, Advocate with
Mr. Nakul Jain and Mr. Hyyat
Ahluwalia, Advocates
versus
NATIONAL MEDICAL
COMMISSION AND ANR . ..... Respondent
Through: Mr. T. Singhdev Advocate with
Ms. Michelle B. Das, Advocate
for R-1
Mr. Kirtiman Singh Advocate with
Mr. Waize Ali Noor, Mr. Taha
Yasin, Advocates for NBE
+ W.P.(C) 9428/2021
DR. SANDIP RATAN PATIL ..... Petitioner
Through: Mr. Manish Kumar, Advocate with
Mr. Nakul Jain and Mr. Hyyat
Ahluwalia, Advocates
versus
NATIONAL MEDICAL
COMMISSION AND ANR ..... Respondents
Through: Mr. T. Singhdev Advocate with
Ms. Michelle B. Das, Advocate for
R-1
Mr. Kirtiman Singh Advocate with
Mr. Waize Ali Noor, Mr. Taha
Yasin, Advocates for NBE
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.09.2021 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.09.2021 21:41:26 W.P.(C) 9291/2021 & W.P.(C) 9428/2021 Page 1 of 2 The proceedings in the matter have been conducted through video conferencing.
1. Mr. T. Singhdev, learned counsel for the National Medical Commission ["NMC"], seeks further time to take instructions as to whether the petitioners' case can also be considered favourably, as in the case of the writ petitioner in W.P.(C) 11142/2020[Dr. Amit Narayan Pothare vs. National Medical Council & anr].
2. List on 25.10.2021.
3. In the meantime, the respondents may file their counter affidavits, if required.
4. In the event the petitioners are required to fill the form for the DNB Final examination conducted by the respondent no. 2 [National Board of Examination], prior to the next date of hearing, they may apply for early hearing of the petition.
PRATEEK JALAN, J SEPTEMBER 16, 2021 'j' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.09.2021 21:41:26 W.P.(C) 9291/2021 & W.P.(C) 9428/2021 Page 2 of 2