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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(vii) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(vii)two persons, being Associate Professors of the Institute to be nominated by rotation, in the manner as may be prescribed;