Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 24 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

24. Scales of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are as follows :
  Name of the post   Scale of pay*
      Rs.
1. Director ... 1,840-60-1,900-75-2,200-100-2,400.
2. Joint Director ... 1,540-60-1,900-E. B.-75-2,200.
3. Deputy Director (Technical) ... 1,250-50-1,300-60-1,660-E. B.-60-1,900-75-2,050.
4. Commandant Training Centre.    
5. Chief Fire Officer ... 850-40-1,050-E. B.-50-1,300-60-1,420-E. B.-60-1,720.
*For Latest Pay Scale, please see Current G.O.Note.-Scales of pay of posts shown against 3 and 4 above being equal, officers holding these posts are transferable from one post to another and vice versa.