Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of West Bengal - Subsection Section 69(1) in West Bengal Trade Unions Rules, 1998 (1)The Returning Officer shall make adequate arrangement for the safe transport of all ballot boxes, packets of used and unused ballot papers and other papers in their safe custody.
