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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(1) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(1)All sales shall be effected in lots or by sample, through open auction only and in presence of a representative of the Committee. The poultry/egg shall be sold either by weight or by numbers as per the choice of the farmer. The fish shall be sold by weight only.