Section 38(1)(a) in The Punjab Livestock and Birds Diseases Act, 1948

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(a) in The Punjab Livestock and Birds Diseases Act, 1948

(a)to prescribe the qualifications for appointments of Veterinary Surgeon for the purpose of this Act;

(aa)to define the powers of entry and inspection of an Inspector under section 8;