Section 7(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(2)Until fee is determined under sub-regulation (1) every candidate for selection shall pay to the Board the fee at the following rates-

	Scheduled Tribes	Scheduled caste	Others
	Rs.	Rs.	Rs.
(a) For selection to the post of Teachers	50	100	200
(b) For selection to the Post of Principal or Headmaster	75	150	300

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