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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of West Bengal - Subsection

Section 23A(2)(e) in The Kalyani University Act, 1981

(e)five Principals, of whom three shall be from the undergraduate colleges of Arts, Science, and Commerce, one shall be from a Teachers' training college, and one shall be from a Law college or from any college teaching Fine Arts or Music or both, elected jointly by the Principals of such colleges;