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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(43) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(43)"fire separation" means the distance in meters measured from any other building on the site of or another site, or from the opposite side of a street or other public space to the building;