Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Assam - Subsection Section 77(xiii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (xiii)no corridor shall be used for any purpose other that the exit and entrance from the auditorium;
