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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(2)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)Transmission charges recovered from persons entitled to special treatment under the State Government's policy directives in respect of generation of electricity from non-conventional energy sources or captive power plants or from short term intra state open access customers.