Section 20(1) in Bihar Real Estate (Regulation and Development) Rules, 2017
(1)The salaries and allowances payable to the Chairperson and other Members of the Authority shall be as follows-(a)the Chairperson shall be paid a consolidated monthly salary of two lakh fifty thousand rupees and shall not be entitled to any allowance relating to house and vehicle;(b)the Member shall be paid a consolidated monthly salary of two lakh rupees and shall not be entitled to any allowance relating to house and vehicle.
