Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(3) in Maharashtra Cinemas (Regulation) Rules, 1966

(3)Conductors shall not be placed where liable to be heated by jets, steam pipe or other appliances.