Himachal Pradesh High Court
Manish Thakur vs . Union Of India & Others on 23 March, 2023
Bench: Sabina, Satyen Vaidya
Manish Thakur Vs. Union of India & Others .
CWP No. 158 of 2019 23.03.2023 Present: Mr. Hitender Verma, Advocate on behalf of Mr. Vivek Singh Attri, Advocate for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel for respondent No.1. Mr. Vijay Panchta, Advocate on behalf of Mr. Prashant Sharma, Advocate, for respondents No.2 to 6.
Learned counsel for the petitioner requests for an adjournment.
List after two weeks.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge March 23, 2023(ps) ::: Downloaded on - 24/03/2023 20:34:55 :::CIS