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Union of India - Section

Section 12 in The National Human Rights Commission (Annual Statement Of Accounts) Rules, 1996

12. RETIREMENT BENEFFITS

12.1Liability towards gratuity payable on death/retirement of employees is accrued based on actuarial valuation.
12.2Provision for accumulated leave encashment benefit to, the employees is accrued and competed on the assumption that employees are entitled to receive the benefit as at each year end.