Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(12) in The National Human Rights Commission (Annual Statement Of Accounts) Rules, 1996 12.1Liability towards gratuity payable on death/retirement of employees is accrued based on actuarial valuation.
