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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(1)The Council may, if it thinks necessary, invite any person having special knowledge or experience in paramedicine to its meeting, to hear his view-s on the subject. Such person shall have right to take part in the discussion on the subject but shall not have the right to vote in the meeting of the Council.