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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ramesh Kumar vs . Nikki Devi & Ors. on 8 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Ramesh Kumar vs. Nikki Devi & Ors.

CMPMO No. 75 of 2022 .

08.04.2022 Present Mr. Naresh K. Sharma, Advocate, for the petitioner.

Mr. Janesh Gupta, Advocate, for respondents No.1 to 3.

CMPMO No. 75 of 2022 & CMP No. 2889 of 2022 Mr. Janesh Gupta, learned counsel has filed Power of Attorney on behalf of respondents No. 1 to 3. He prays for and is granted one week's time to complete his brief.

List on 18.04.2022, before appropriate Bench.

(Sandeep Sharma) Judge 8th April, 2022 (reena) ::: Downloaded on - 08/04/2022 20:13:37 :::CIS