Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26PPP(2)] [Section 26PPP] [Entire Act] State of Uttar Pradesh - Subsection Section 26PPP(2)(d) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (d)such other purposes as may be directed by the State Government or the Board in such manner as may be prescribed.]