Section 26PPP(2) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(2)The Central Mandi Fund shall be utilized by the Board for the following purposes namely:-(a)assistance to financially weak and under developed Committees in the form of loans or grants;(b)construction, maintenance and repairs of market yards, links roads, culverts and other development works in the market area;(c)grants or loans to the committees for development works;(d)such other purposes as may be directed by the State Government or the Board in such manner as may be prescribed.]
