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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(3)If this certificate become defaced or torn or filled up or if it get lost the shipping master will, on application, arrange for the of a duplicate.