Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 689] [Entire Act] State of Jharkhand - Subsection Section 689(iii) in Bihar Education Code, 1961 (iii)two boys from one school receiving marks very much higher (say 10 per cent) than-those candidates from other schools).
