Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Jammu-Kashmir - Subsection Section 30(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (d)the applicant shall undertake to pay his share of the cost of maintenance of such field channel so long as he uses it.
