Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(6)(l) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(l)the Director of Horticulture, Government of West Bengal, or his nominee;