Madhya Pradesh High Court
Vivek Ramteke vs The State Of Madhya Pradesh on 13 May, 2019
1 MCRC-4485-2019 The High Court Of Madhya Pradesh MCRC-4485-2019 (VIVEK RAMTEKE Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 13-05-2019 As prayed by Shri V.C. Rai, learned counsel for the applicant, list the case on 15.05.2019.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE MISHRA Digitally signed by ARVIND KUMAR MISHRA Date: 16/05/2019 11:35:23