Himachal Pradesh High Court
Yashoda Devi vs . Kaushalya Devi And Others on 27 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Yashoda Devi Vs. Kaushalya Devi and others .
RSA No. 198 of 2022 27.09.2022 Present: Mr. Saurabh Ahluwalia, vice Counsel, for the appellant.
Mr. Sunil Dutt Gautam, Vice Mr. Ashok Kumar Verma, Advocate for respondents No. 1 to 3.
As per report of the Registry, respondents stand served.
Mr. Ashok Kumar Verma, learned Counsel has put in appearance, by way of filing memo of appearance, on behalf of respondents No. 1 to 3.
Respondent No. 4 is stated to be represented by Mr. K.S. Thakur, Advocate. None is appearing for remaining respondents.
As jointly prayed for, list after four weeks.
Interim to continue. Power of attorney, as well as reply to the miscellaneous application by appearing respondents, as prayed for, be also filed in the meanwhile.
(Ajay Mohan Goel) Judge September 27, 2022 (narender) ::: Downloaded on - 27/09/2022 20:05:18 :::CIS