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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(a)12th Standard with science (Physics, Chemistry and Biology) or any other equivalent examination recognised by concerned State Government, education boards; or