Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

3. Admission qualification.

- The eligibility to seek admission in Bachelor of Sowa-Rigpa education are as under-
(a)12th Standard with science (Physics, Chemistry and Biology) or any other equivalent examination recognised by concerned State Government, education boards; or
(b)12th Standard with Bhoti language, Buddhist philosophy and logic; or
(c)after matriculation passed certificate of 2-year preliminary course (Dus-Ra-Wa) on the history and fundamentals of Sowa Rigpa; or
(d)for foreign student any other equivalent qualification to be approved by the University concerned may be allowed.