Madhya Pradesh High Court
Marico Limited A Public Limited Company ... vs The State Of Madhya Pradesh on 31 March, 2026
1 CRA-8538-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 8538 of 2023 (MARICO LIMITED A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956 AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 31-03-2026 Prasanna R. Bhatnagar - Advocate for the appellant. Prashant Jain appearing on behalf of Advocate General.
As prayed by counsel for the appellant, list in the next week.
(GAJENDRA SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 31-03-2026 19:28:53