Madhya Pradesh High Court
The State Of Madhya Pradesh vs Rahul Bhargav on 10 May, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 2507 of 2024 (THE STATE OF MADHYA PRADESH Vs RAHUL BHARGAV AND OTHERS) Dated : 10-05-2024 List this case along with M.P. No.2503/2024.
(RAJENDRA KUMAR-IV) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 10-05-2024 05:08:43 PM