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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(m) in The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997

(m)"viva voce test" means the oral interview test conducted by the Commission in any particular recruitment examination;