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[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(9)(a) in The Rajasthan Subordinate Accounts Service Rules, 1963

(a)Year of passing the Junior Diploma Course Examination (Examination held by different Universities in the same year would be treated as one examination for the year for this purpose) and;