Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 462] [Entire Act]

State of Jharkhand - Subsection

Section 462(iii) in Bihar Education Code, 1961

(iii)in all cases preference should be given to teachers belonging to Scheduled Castes, Scheduled Tribes and ladies