Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151] [Entire Act] State of Tamilnadu - Subsection Section 151(8) in Tamil Nadu Co-operative Societies Rules, 1988 (8)The Recruitment Bureaus for the State and for the Revenue district may appoint such staff as may be necessary to assist it in the discharge of its functions.