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Union of India - Section

Section 4 in The Quality Of Service Of Broadband Service Regulations, 2006

4. Reporting requirement .-The service providers shall submit the Performance Monitoring Reports on the QoS benchmarks for all the parameters in the format to be prescribed by the Authority on Quarterly basis, ending 31st March, 30th June, 30th September and 31st December, but not later than 6 weeks from the end of the Quarter. The Authority may review from time to time the periodicity and the format of such report.